Supreme Court - Daily Orders
Shankar Ganpat Patil vs Janabai Laxman Mali on 25 November, 2019
Bench: Indu Malhotra, Ajay Rastogi
ITEM NO.15 COURT NO.16 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40070/2019
(Arising out of impugned final judgment and order dated 17-09-2012
in SA No. 714/2012, with CA No. 1350/2012 passed by the High Court
Of Judicature At Bombay)
SHANKAR GANPAT PATIL Petitioner(s)
VERSUS
JANABAI LAXMAN MALI & ORS. Respondent(s)
( IA No.175283/2019-CONDONATION OF DELAY IN FILING )
Date : 25-11-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s)
Mr. Sudhanshu S. Choudhari, AOR
Mr.Yogesh Kolte,Adv.
Mr.Mahesh P.Shinde,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
There is inordinate delay of 2517 days in filing the present petition, which has not been satisfactorily explained.
The Special Leave Petition is dismissed on the ground of delay in filing the petition.
Pending Application(s), if any, stand disposed of.
Signature Not Verified(SUSHMA KUMARI BAJAJ) Digitally signed by SUSHMA KUMARI (SUNIL KUMAR RAJVANSHI) BAJAJ SENIOR PERSONAL ASSISTANT Date: 2019.11.27 16:47:49 IST BRANCH OFFICER Reason: