Allahabad High Court
Bhagwan Das vs H.D.F.C. Rego General Insurance Co. ... on 18 December, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 917 of 2018 Appellant :- Bhagwan Das Respondent :- H.D.F.C. Rego General Insurance Co. Ltd. And Another Counsel for Appellant :- Rajesh Kumar Counsel for Respondent :- Pawan Kumar Singh Hon'ble Arvind Kumar Mishra-I,J.
Sri Pawan Kumar Singh is present for respondent no. 1.
Despite repeated call none appear on behalf of the appellant.
The First Appeal From Order is dismissed for want of prosecution.
Order Date :- 18.12.2019 N.A.