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[Section 10]
[Entire Act]
Union of India - Subsection
Section 10(2) in The Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Natural Gas Pipelines) Regulations, 2009
| Sr. No. | Critical Infrastructure/ Activity/ Processes | Time period for Implementation | Implementation plan |
| 1 | Test record for radiograpy, ultrasonic test orother applicable NDT methods (as carried out beforecommissioning) | 6 months | can be submitted in stages within 6 months |
| 2 | Hydro-test (as carried out beforecommissioning) Report | 6 months | can be submitted in stages within 6 months |
| 3 | Pipeline cathodic protection record | 6 months | can be submitted in stages within 6 months |
| 4 | Pipeline As-built records | 6 months | can be submitted in stages within 6 months |
| 5 | Intelligent pigging shall be carried out todetect metal loss for the pipelines of size NPS of 12 inches andabove and length of 10 Km and above. | 2 years | If the pigging has not been done for more than5 years for sour gas and 10 years for sweet gas pipeline, thenthe intelligent pigging shall be carried out within two years,otherwise relevant records shall be submitted. |
| 6 | HSE Management System (including fireprotection system) | 6 months | To be implemented |
| 7 | Height of the vent shall be minimum 3 metersabove working level | 6 months | Increase height of vent |
| 8 | Gas detectors shall be installed at compressorstation, gas receiving and delivery terminals | 1 year | Install gas detectors for SCADA backed upsystem, elsewhere hand held gas detector shall be provided |
| 9 | Environmental friendly fire extinguishingflooding system for closed space | 2 years | For control room, switch gear and battery room,etc. (CO2is acceptable only for unmanned station) |
| 10 | HAZOP shall be done for all the pipelinefacilities | 1 year | HAZOP report to be submitted along withmitigation plan |