Calcutta High Court
Kamruddin Dai And Ors. vs Sonatun Mandal on 14 April, 1885
Equivalent citations: (1885)ILR 11CAL449
JUDGMENT
Pigot and O'Kinealy, JJ.
1. Thereupon set aside the judgment of the Sessions Judge, ordered a re-hearing, and released the prisoners on bail pending such re-hearing.