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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(2) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(2)Where there are more applications than one for reservation of the same shooting block for the same period, the shooting block shall be allotted to the applicant whose application has been received earlier :Provided that where the applications include a non-resident, the non-resident will be given preference over the residents :Provided further that an applicant shall not get more than one shooting block at any one time.