Section 52 in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
52. Disputes as to constitution of University authorities and bodies.
- If any question arises whether any person has duly become, or is entitled to be, a member of the Senate, the Syndicate or the Academic Council, the matter shall be referred to the Chancellor whose decision thereon shall be final.
