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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Himachal Pradesh - Subsection

Section 75(1) in The Himachal Pradesh Town and Country Planning Act, 1977

(1)In the discharge of their duties the officers appointed under section 3 and the authorities constituted under this Act shall be bound by such directions on matters of policy as may be given to them by the State Government.