Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Lok Sabha Debates

Papers Laid On The Table Of The House By Ministers/Members. on 6 February, 2018

Sixteenth Loksabha an> Title: Papers laid on the Table of the House by Ministers/Members.

गृह मंत्रालय में राज्यमंत्री (श्री हंसराज गंगाराम अहीर):माननीय अध्यक्ष महोदया, मैं श्री राजनाथ सिंह जी की ओर से निम्नलिखित पत्र सभा पटल पर रखता हूं : -

(1)वर्ष 2018-2019 के लिए गृह मंत्रालय (खंड-एक)की अनुदानों की विस्तृत मांगें ।

(Placed in Library.See No. LT8679/16/18) (2)वर्ष 2018-2019 के लिए गृह मंत्रालय (खंड - दो) (संघराज्य क्षेत्र) की अनुदानों की विस्तृत मांगें।

(Placed in Library.See No. LT 8680/16/18)   उपभोक्ता मामले, खाद्य और सार्वजनिक वितरण मंत्री (श्री राम विलास पासवान):माननीय अध्यक्ष महोदया, मैं आधार (वित्तीय और अन्य सहायिकाओं,प्रसुविधाओं और सेवाओं का लक्षित परिदान) अधिनियम, 2016 की धारा 55 के अंतर्गत अधिसूचना संख्या का.आ. 4065(अ), जो 26 दिसंबर, 2017 के भारत के राजपत्र में प्रकाशित हुई थी तथा जिसके द्वारा 8 फरवरी, 2017 की अधिसूचना संख्या का.आ. 371(अ)  में कतिपय संशोधन किए गए हैं, की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)सभा पटल पर रखता हूं।

 

(Placed in Library.See No. LT 8681/16/18)   सामाजिक न्याय और अधिकारिता मंत्री (श्री थावरचंद गहलोत):माननीय अध्यक्ष महोदया, मैं वर्ष 2018-19 के लिए सामाजिक न्याय और अधिकारिता मंत्रालय की अनुदानों की विस्तृत मांगों की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)सभा पटल पर रखता हूं।

(Placed in Library.See No. LT 8682/16/18)   मानव संसाधन विकास मंत्रालय में राज्यमंत्री तथा जल संसाधन,नदी विकास और गंगा संरक्षण मंत्रालय में राज्य मंत्री  (डॉ.सत्यपाल सिंह) :आदरणीय अध्यक्ष महोदया,मैं श्री प्रकाश जावड़ेकर जी की ओर से वर्ष 2018-2019 के लिए मानव संसाधन विकास मंत्रालय की अनुदानों की विस्तृत मांगों की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)सभा पटल पर रखता हूं।

(Placed in Library.See No. LT 8683/16/18)   THE MINISTER OF STATE OF THE MINISTRY OF CULTURE AND MINISTER OF STATE IN THE MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE (DR. MAHESH SHARMA): I beg to lay on the Table:-

1.             A copy of the Annual Report (Hindi and English versions) of the Centre for Cultural Resources and Training, New Delhi,  for the year 2016-2017, along with Audited Accounts. 
2.             A copy of the Review (Hindi and English versions) by the Government of the working of the Centre for Cultural Resources and Training, New Delhi, for the year 2016-2017. 

(Placed in Library.See No. LT 8684/16/18)       THE MINISTER OF STATE OF THE MINISTRY OF CULTURE AND MINISTER OF STATE IN THE MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE (DR. MAHESH SHARMA): On behalf of Shri Alphons Kannanthanam, I beg to lay on the Table a copy of the Detailed Demands for Grants (Hindi and English versions) of the Ministry of Tourism for the year 2018-2019.

(Placed in Library.See No. LT 8685/16/18)   THE MINISTER OF STATE IN THE MINISTRY OF FINANCE AND MINISTER OF STATE IN THE MINISTRY OF SHIPPING (SHRI PON RADHAKRISHNAN): I begto lay on the Table a copy of the Detailed Demands for Grants (Hindi and English versions) of the Parliament, Secretariats of the President and Vice-President for the year 2018-2019.

(Placed in Library.See No. LT 8686/16/18)   THE MINISTER OF STATE IN THE MINISTRY OF RAILWAYS (SHRI RAJEN GOHAIN): I beg to lay on the Table a copy of the Detailed Demands for Grants (Hindi and English versions) of the Ministry of Railways for the year 2018-2019. 

(Placed in Library.See No. LT 8687/16/18)   THE MINISTER OF STATE IN THE MINISTRY OF AGRICULTURE AND FARMERS WELFARE (SHRI GAJENDRA SINGH SHEKHAWAT): On behalf of Shri Parshottam Rupala, I beg to lay on the Table a copy of the Plant Quarantine (Regulation of Import into India) (Tenth Amendment) Order, 2017 (Hindi and English versions) published in Notification No. S.O.4082(E) in Gazette of India dated 28th December, 2017 under Section 4(d) of the Destructive Insects and Pests Act, 1914. 

(Placed in Library.See No. LT 8688/16/18)   मानवसंसाधनविकासमंत्रालयमेंराज्यमंत्री (श्रीउपेन्द्रकुशवाहा) : अध्यक्षमहोदया,मैंनिम्नलिखितपत्रसभापटलपररखताहूं:-

1.                (एक)बिहारमाध्यमिकशिक्षापरिषद (राष्ट्रीयमाध्यमिकशिक्षाअभियान),पटनाकेवर्ष 2014-2015 के वार्षिकप्रतिवेदनकीएकप्रति (हिन्दीतथाअंग्रेजीसंस्करण)तथालेखापरीक्षितलेखे।

 (दो)बिहारमाध्यमिकशिक्षापरिषद (राष्ट्रीयमाध्यमिकशिक्षाअभियान),पटनाकेवर्ष  2014-2015 के कार्यकरणकीसरकारद्वारासमीक्षाकेबारेमेंविवरण (हिन्दीतथाअंग्रेजीसंस्करण)।

2.                उपर्युक्त (1) में उल्लिखितपत्रोंकोसभापटलपररखनेमेंहुएविलम्बकेकारणदर्शानेवालाविवरण (हिन्दीतथाअंग्रेजीसंस्करण)।

(Placed in Library.See No. LT 8689/16/18) THE MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS AND MINISTER OF STATE IN THE MINISTRY OF WATER RESOURCES, RIVER DEVELOPMENT AND GANGA REJUVENATION (SHRI ARJUN RAM MEGHWAL): On behalf of Shri Kiren Rijiju, I beg to lay on the Table:- 

1.           (i)      A copy of the Annual Report (Hindi and English versions) of the National Institute of Disaster Management, New Delhi, for the years 2003-2004 to 2011-2012, along with Audited Accounts. 

 (ii)            A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Disaster Management, New Delhi, for the years 2003-2004 to 20112012. 

2.           Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.

(Placed in Library.See No. LT 8690/16/18)

3.           A copy of the Assam Rifles, Para Medical Staff, Group ‘C’ Combatised Posts, Recruitment Rules, 2017 (Hindi and English versions) published in Notification No. G.S.R.389 in weekly Gazette of India dated 25th November, 2017 under Section 167 of the Assam Rifles Act, 2006.

(Placed in Library.See No. LT 8691/16/18)     THE MINISTER OF STATE IN THE MINISTRY OF SKILL DEVELOPMENT AND ENTREPRENEURSHIP (SHRI ANANTKUMAR HEGDE): I beg to lay on the Table a copy of the Apprenticeship (Sixth Amendment) Rules, 2017 (Hindi and English versions) published in Notification No. G.S.R.1525(E) in Gazette of India dated 20th December, 2017 under sub-section (3) of Section 37 of the Apprentices Act, 1961.

(Placed in Library. See No. LT 8692/16/18)   खाद्यप्रसंस्करणउद्योगमंत्रालयमेंराज्यमंत्री (श्रीमतीसाध्वीनिरंजनज्योति) : अध्यक्षमहोदया,मैंनिम्नलिखितपत्रसभापटलपररखतीहूं:-

(1) (एक) नेशनल इंस्टीटय़ूट आफ फूड टेक्नोलाजी इंटरप्रेन्योरशिप एंड  मैनेजमेंट, सोनीपत के वर्ष 2016-2017 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे।

(दो) नेशनल इंस्टीटय़ूट आफ फूड टेक्नोलाजी इंटरप्रेन्योरशिप एंड मैनेजमेंट, सोनीपत के वर्ष 2016-2017 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)।

(Placed in Library. See No. LT 8693/16/18) (2) (एक) इंडियन इंस्टीटय़ूट आफ फूड प्रोसेसिंग टेक्नोलाजी, तंजावुर के वर्ष 2016-2017 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे।

(दो) इंडियन इंस्टीटय़ूट आफ फूड प्रोसेसिंग टेक्नोलाजी, तंजावुर के वर्ष 2016-2017 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)।

(Placed in Library. See No. LT 8694/16/18)   THE MINISTER OF STATE IN THE MINISTRY OF ROAD TRANSPORT AND HIGHWAYS, MINISTER OF STATE IN THE MINISTRY OF SHIPPING AND MINISTER OF STATE IN THE MINISTRY OF CHEMICALS AND FERTILIZERS (SHRI MANSUKH L. MANDAVIYA): I beg to lay on the Table:-

1.           A copy each of the following papers (Hindi and English versions) under sub-section (1) of Section 394 of the Companies Act, 2013:-
(i)              Review by the Government of the working of the Hindustan Antibiotics Limited, Pune, for the year 2015-2016.
 
(ii)             Annual Report of the Hindustan Antibiotics Limited, Pune, for the year 2015-2016, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
      (2)  Statement (Hindi and English versions) showing reasons for delay    in laying the papers mentioned at (1) above.

(Placed in Library.See No. LT 8695/16/18)       THE MINISTER OF STATE IN THE MINISTRY OF CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION AND MINISTER OF STATE IN THE MINISTRY OF COMMERCE AND INDUSTRIES (SHRI C.R. CHAUDHARY): I beg to lay on the Table a copy of the First Statutes of the Footwear Design and Development Institute (Hindi and English versions) published in Notification No. G.S.R. 63(E) in Gazette of India dated 25th January, 2018 under sub-section (1) of Section 27 of the Footwear Design and Development Institute Act, 2017.

 (Placed in Library.See No. LT 8696/16/18)   THE MINISTER OF STATE IN THE MINISTRY OF AGRICULTURE AND FARMERS WELFARE (SHRI GAJENDRA SINGH SHEKHAWAT):  I beg to lay on the Table:-

1.           A copy each of the following papers (Hindi and English versions) under sub-section (2) of  Section 394 of the Companies Act, 2013:-
(i)               Review by the Government of the working of the Jammu and Kashmir Horticultural Produce Marketing and Processing Corporation Limited, Srinagar, for the years 1997-1998 to 2000-2001. 
(ii)            Annual Report of the Jammu and Kashmir Horticultural Produce Marketing and Processing Corporation Limited, Srinagar, for the years 1997-1998 to 2000-2001, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.

2.           Four statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.

(Placed in Library.See No. LT 8697/16/18)   मानवसंसाधनविकासमंत्रालयमेंराज्यमंत्रीतथाजल संसाधन,नदीविकासऔर गंगासंरक्षणमंत्रालयमेंराज्यमंत्री (डॉ.सत्यपालसिंह) : अध्यक्षमहोदया,मैंनिम्नलिखितपत्रसभापटलपररखताहूं:-

(1)     (एक)           

स्कूल   आफ प्लानिंग   एंड आर्किटेक्चर,   नई दिल्ली   के वर्ष   2016-2017   के वार्षिक    प्रतिवेदन   की एक   प्रति   (हिन्दी   तथा अंग्रेजी   संस्करण)   तथा   लेखापरीक्षित   लेखे ।                  

            

                 

          (दो)           

स्कूल आफ प्लानिंग एंड  आर्किटेक्चर, नई दिल्ली के वर्ष 2016-2017 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)।

(2)    उपर्युक्त (1) में उल्लिखितपत्रोंकोसभापटलपररखनेमेंहुएविलम्बके   कारणदर्शानेवालाविवरण (हिन्दीतथाअंग्रेजीसंस्करण)।

(Placed in Library.See No. LT 8698/16/18)   (3) इंदिरा गांधी नेशनल सेंटर फार द आर्ट्स, नई दिल्ली के वर्ष  2016-2017 के वार्षिक लेखाओं की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा उन पर लेखापरीक्षा प्रतिवेदन ।

   

(4)उपर्युक्त (3) में उल्लिखितपत्रोंकोसभापटलपररखनेमेंहुएविलम्बकेकारणदर्शानेवालाविवरण (हिन्दीतथाअंग्रेजीसंस्करण)।

(Placed in Library.See No. LT 8699/16/18) (5) विश्वविद्यालयअनुदानआयोगकेवर्ष 2016-17 केलेखापरीक्षितलेखे के*शुद्धिपत्रकीएकप्रति (हिन्दीतथाअंग्रेजीसंस्करण)।

(Placed in Library.See No. LT 8700/16/18)