Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174] [Entire Act] State of West Bengal - Subsection Section 174(5) in The West Bengal Motor Vehicles Rules, 1989 (5)No passenger or person shall board the driver's platform or talk or interfere with or otherwise district the attention of the driver of a bus while he is on duty.
