Madhya Pradesh High Court
The State Of Madhya Pradesh vs Smt.Babi Bai on 4 November, 2015
MA-532-2007 (THE STA TE 0F MADHYA PRADESH Vs SMT. BABI BAI) 04- 1 1 -20 1 5 Mrs. Shahin Fatima, learned GA. for the appellant/State. Call for record of the Workmen Compensation, Khandwa (M.P).
List the case after receipt of the record. (MISS VANDANA KASREKAR) JUDGE