Delhi High Court - Orders
M/S Hi Tech Consturctions Engineers & ... vs M/S R.K Builder (A Unit Of Kuber Group) on 19 May, 2025
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 747/2018
M/S HI TECH CONSTURCTIONS ENGINEERS & BUILDERS
.....Petitioner
Through: Mr. Praveen Kumar with Mr. Kumar
Shubham Kushwaha, Advocates.
versus
M/S R.K BUILDER (A UNIT OF KUBER GROUP)
.....Respondent
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 19.05.2025
It is already 5:15 P.M.
No time left.
List on 14.08.2025.
MANOJ JAIN, J
MAY 19, 2025/sw
This is a digitally signed order.
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