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State of Rajasthan - Section

Section 14 in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

14. Sanctioning Authority.

- The Director of Agriculture shall intimate the amount that may be available for the above grants in the financial year to the above committee when it meets to consider applications for grant-in-aid. Recurring grants to the institutions and all non recurring grants shall be sanctioned by the Government, Department of Agriculture.