Section 1 in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014
1. Short title, extent and commencement.
(1)These rules may be called the Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014.(2)These rules shall be applicable in the whole State of Chhattisgarh.(3)These rules shall come into force from the date of its publication in the Official Gazette.
