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State of Maharashtra - Section

Section 27 in The Maharashtra Council of Indian Medicine Rules, 1961

27. Fees for attendance at meeting.

- Every member shall be entitled to a fee of Rupees fifteen for each day of attendance at a meeting of the [Council] [Substituted by G.N. of 21.3.1985.] [or a Committee appointed under sub-section (9) of Section 17 or the appellate authority referred to in] [Added by G.N. of 15.11.1963.] [Council.] [Substituted by G.N. of 21.3.1985.]