Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Haryana - Subsection Section 8(7) in The Punjab Market Committees Chairman and Vice-chairman (Election) Rules, 1961 (7)The Presiding Officer shall cause all necessary arrangements to be made as will ensure the secrecy of the ballot.
