Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114(3)] [Section 114] [Entire Act] State of West Bengal - Subsection Section 114(3)(c) in The Calcutta Improvement Act, 1911 (c)sums payable under a compromise of any suit or other legal proceeding or claim effected under section 154;