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[Cites 0, Cited by 0] [Section 4(1A)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1A)(iii) in The Maharashtra Fisheries Act, 1960

(iii)if such minor water bodies lies within the jurisdictions of more than two Panchayat Samitis, then to the Zilla Parishad: