Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(b) in The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981 (b)"Court of the Judicial Commissioner" means the Court of the Judicial Commissioner for Goa, Daman and Diu.
