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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Gujarat - Subsection

Section 74(1)(b) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(b)to make arrangements for constituting the Court, the Executive Council, the Academic Council and other authorities of the University, within six months after the date of his appointment or such longer period not exceeding one year as the State Government may, by notification in the Official Gazette, specify.