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Bombay High Court

M. V. Cma Cgm Cendrillon ( Imo No 9449819) vs North East Organised Floritech Pvt Ltd on 20 June, 2024

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                               Board Sr.No.:-6

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

    COMMERCIAL ADMIRALTY SUITS NO. 8 OF 2022

 North East Organised Floritech Private Limited ....PETITIONER
             V/S
 M. V. Cma Cgm Cendrillon (imo 9449819) And   ....RESPONDENT

2 Ors.

WITH INTERIM APPLICATION LODGING NO. 9696 OF 2023 In COMMERCIAL ADMIRALTY SUITS 8 OF 2022 M. V. Cma Cgm Cendrillon ( Imo No 9449819)....PETITIONER V/S North East Organised Floritech Pvt Ltd ....RESPONDENT Adv. Bhoomika M. a/w Ashly K. Prakash i/b Lloyd & Johnson Advocate for the Plaintiff. Adv. Arpeeta Panvalkar i/b Renata Partners for the Defendant No. 1&2.




        CORAM :                HON'BLE SHRI JUSTICE R. I. CHAGLA J
        DATE :                 20th June, 2024
 P.C. :
     S. O. to 05/07/2024 .



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