Bombay High Court
M. V. Cma Cgm Cendrillon ( Imo No 9449819) vs North East Organised Floritech Pvt Ltd on 20 June, 2024
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-6
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ADMIRALTY SUITS NO. 8 OF 2022
North East Organised Floritech Private Limited ....PETITIONER
V/S
M. V. Cma Cgm Cendrillon (imo 9449819) And ....RESPONDENT
2 Ors.
WITH INTERIM APPLICATION LODGING NO. 9696 OF 2023 In COMMERCIAL ADMIRALTY SUITS 8 OF 2022 M. V. Cma Cgm Cendrillon ( Imo No 9449819)....PETITIONER V/S North East Organised Floritech Pvt Ltd ....RESPONDENT Adv. Bhoomika M. a/w Ashly K. Prakash i/b Lloyd & Johnson Advocate for the Plaintiff. Adv. Arpeeta Panvalkar i/b Renata Partners for the Defendant No. 1&2.
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J
DATE : 20th June, 2024
P.C. :
S. O. to 05/07/2024 .
( ASSOCIATE )
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