Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(1)(i) in Maharishi Balmiki Sanskrit University, Kaithal Act, 2018

(i)affecting the admission or enrolment of students or prescribing examinations to be recognized as equivalent to the University examinations; and