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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Greater Bengaluru City Corporation -

Section 20(3) in Bangalore Mahanagara Palike Building Bye-laws 2003

(3)Every room to be used as a kitchen shall have the following conveniences, namely:-
(a)unless separately provided with a pantry, provision should be made for washing of kitchen utensils with proper drainage.
(b)an impermeable floor.
(c)proper chimney and flue to be provided for the escape of gases.