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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in The Rajasthan Pension (Grant to Dependents Of Citizens-Non Government Servants) Rules, 1960

(b)"dependents" means the father, mother, lawfully wedded wife or wives, unmarried minor brother or sister, and legitimate children of an Indian national;