Section 4(4) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(4)[ Any vacancy in any category of members referred to in clauses (a) to (d) of sub-section (1) of Section 6, shall be no bar to the constitution or reconstitution of a Kshettra Panchayat.
