Section 7(2)(e) in The Registration Of Foreigners Rules, 1992

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Union of India - Subsection

Section 7(2)(e) in The Registration Of Foreigners Rules, 1992

(e)[ in the case of a foreigner referred to in clause (e) of sub-rule (1), within thirty days after the expiry of the period of one hundred and eighty days of his arrival in India;] [ Inserted by G.S.R. 483(E), dated 1.7. 1999 (w.e.f. 1.7.1999).]

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Union of India - Subsection

Section 7(2)(e) in The Registration Of Foreigners Rules, 1992