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[Cites 0, Cited by 0] [Section 93(6)] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(6)(a) in The Central Motor Vehicles Rules, 1989

(a)in the case of vehicles with only two axles,the distance measured horizontally and parallel to the longitudinal axis of the vehicle, between the centre points of the front axle and rear axle;