Allahabad High Court
Om Prakash Singh vs Sri Rajesh Kumar Arya on 7 January, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 868 of 2008 Petitioner :- Om Prakash Singh Respondent :- Sri Rajesh Kumar Arya Petitioner Counsel :- H.G.S. Parihar Respondent Counsel :- C.S.C. Hon'ble Satyendra Singh Chauhan,J.
List in the last week of January, 2010. Opposite party is directed to look into the matter and ensure that payment is made to the petitioner as directed by this Court. Order Date :- 7.1.2010 RBS/-