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State of Mizoram - Section

Section 11 in Mizoram Excise Rules, 1983

11. Duty on excess transit wastage.

- The importer shall be liable to pay duty on excess transit wastages, if any, to the State of export, if a claim is made therefor. In that case he will be allowed to set off against the claim the amount of duty pre-paid by him on the quantity representing the excess loss in transit.B. Procedure if the duty be pre-paid in the State of Export