Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 90 in The Calcutta Port Rules, 1943 90. Fishing boats. - Fishing boats shall observe all the rules applicable to boats:Provided that between day-break and dark no fishing boats may be moored in the navigable channel between the south end of Uluberia Reach and Fulta Point.
