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[Cites 0, Cited by 0] [Section 283(1)] [Section 283] [Entire Act]

Union of India - Subsection

Section 283(1)(b) in The Merchant Shipping Act, 1958

(b)"new ship" or "new vessel" means a ship or vessel whose keel is laid or which is at a similar stage of construction on or after the material date as defined in sub-section (2).