Jammu & Kashmir High Court
Management Of Salal Power And Anr vs General Manager And Ors on 7 August, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S. No. 505
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SWP No. 2651/2002
IA No. 2448/2002
IA No. 2710/2006
Management of Salal Power and anr. ...Petitioner(s)
Through :- None.
v/s
General Manager and ors. ...Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
Await appearance of learned counsel for the parties.
Adjourned, to be listed on 22.10.2020.
(SANJEEV KUMAR) JUDGE Jammu 07.08.2020 Angita ANGITA DEVI 2020.08.11 10:56 I attest to the accuracy and integrity of this document