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Jammu & Kashmir High Court

Management Of Salal Power And Anr vs General Manager And Ors on 7 August, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                            S. No. 505
                                HIGH COURT OF JAMMU AND KASHMIR
                                           AT JAMMU

                                                              SWP No. 2651/2002
                                                              IA No. 2448/2002
                                                              IA No. 2710/2006


           Management of Salal Power and anr.                                 ...Petitioner(s)

                                              Through :- None.

                                              v/s

           General Manager and ors.                                         ...Respondent(s)

                                              Through :- None.


           Coram:              HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                              ORDER

Await appearance of learned counsel for the parties.

Adjourned, to be listed on 22.10.2020.

(SANJEEV KUMAR) JUDGE Jammu 07.08.2020 Angita ANGITA DEVI 2020.08.11 10:56 I attest to the accuracy and integrity of this document