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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2)(e) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

(e)prescribe the medical, housing, [and telephone] [Substituted by Rajasthan 4 of 1981.] facilities [mentioned in section 9] [Substituted by Rajasthan 16 of 1964.];