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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(7)(ii) in Telangana General Clauses Act, 1308 F

(ii)Hyderabad area of the State of Andhra Pradesh. - Hyderabad area of the State of Andhra Pradesh means the territories transferred from the pre- Reorganisation Hyderabad State to the State of Andhra Pradesh under section 3 of the States Reorganisation Act, 1956 (Central Act 37 of 1956);