Telangana High Court
P.Sita Rama Reddy, Begumpet, Hyd., vs State Of Ap., Rep. Pp., And Anr., on 6 January, 2022
Author: Chillakur Sumalatha
Bench: Chillakur Sumalatha
THE HON'BLE Dr. JUSTICE CHILLAKUR SUMALATHA
CRIMINAL PETITION No.4352 of 2013
ORDER :
None appears for the petitioner on call. There was no representation for the petitioner even on 19.02.2021 and 09.12.2021. In the light of the same, the matter stood posted to this day under the caption "FOR DISMISSAL". Even today, there is no representation for the petitioner.
2. Therefore, this Criminal Petition is dismissed for non-prosecution.
3. Miscellaneous petitions pending, if any, shall stand closed.
_________________________________________ Dr. JUSTICE CHILLAKUR SUMALATHA 06.01.2022.
Msr 2 THE HON'BLE Dr. JUSTICE CHILLAKUR SUMALATHA CRIMINAL PETITION No.4352 of 2013 06.01.2022 (Msr)