Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29A] [Entire Act] State of Andhra Pradesh - Subsection Section 29A(ii) in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005 (ii)The godown shall be located in a revenue village Municipality/ Municipal Corporation limits where the A-4 shop is located.
