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[Cites 0, Cited by 0] [Section 54(4)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(4)(i) in The Arms Rules, 2016

(i)a declaration to the effect that the licensee has installed the plant and machinery, successfully carried out the trial run and is ready for commencement of commercial production of the items licensed for manufacture or proof-test;