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State of Bihar - Section

Section 17 in Bihar Tourism Cadre Rules, 2013

17. Probation and period.

- probation period: Information Assistant Grade-2/Information Assistant Grade-1/Assistant Tourist Information Officer recruited under rule 6, 7 and 8 will be on probation from the date of appointment. Probation period will be of two years. Whose services and activities are not found satisfactory their period of probation may be extended for one year. If in during the extended period the services are not found satisfactory, the person appointed on probation may be terminated from the service as per the government rule.