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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2)(b) in The Chennai City Tenants Protection Rules, 1970

(b)For a building of type 1,15 years old, it is 13.99 per cent, as derived from the formula given under Note (3) below.