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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(9) in The Delhi Electricity Regulatory Commission (Guidelines For Establishment Of Forum For Redressal Of Grievances Of The Consumers) Guidelines, 2003

(9)The Forum shall have sittings at the headquarters of licensee or at any other place in the licensee's area as may be decided by the Chairperson depending on the number of grievances.