Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 602D in The General Rules (Civil), 1957 602D. Issue of summons. - Summons under these rules shall be prepared, issued and served in accordance with the provisions of the Code of Civil Procedure and these rules. The scale of fee chargeable shall be the same as prescribed under Rule 365 of these rules.
