Custom, Excise & Service Tax Tribunal
Grasim Industries Limited vs Commissioner Of Central Tax, Bangalore ... on 8 April, 2024
CUSTOMS EXCISE & SERVICE TAX APPELLATE
TRIBUNAL
1st Floor, WTC Building, FKCCI Complex, K. G. Road,
BANGLORE-560009
REGIONAL BENCH - COURT-1
Central Excise Appeal No. 20465 of 2021
(Arising out of Order-in-Appeal No. 189/2020-21-CT dated 22.03.2021
passed by the Commissioner of Central Tax (Appeals-II), Bangalore.)
M/s. Grasim Industries Limited ....Appellant
Kumarapatnam,
Haveri District,
Karnataka - 581 123.
VERSUS
The Commissioner of Central Tax ....Respondent
Bangalore North-West, 2nd Floor, BMTC Bus Stand Complex, Shivajinagar, Bangalore - 560 051.
Appearance:
Shri Ravi Raghavan and Ms. Meghna Lal, Advocates for the Appellant Shri K. Vishwanath, Authorised Representative for the Respondent.
CORAM: HON'BLE DR. D.M. MISRA, MEMBER (JUDICIAL) HON'BLE MRS. R. BHAGYA DEVI, MEMBER (TECHNICAL) DATE OF HEARING: 10.10.2023 DATE OF DECISION: 08.04.2024 This appeal is allowed. For Order, see order of date in Central Excise Appeal No. 20357 of 2021.
(D.M. MISRA) MEMBER (JUDICIAL) (R. BHAGYA DEVI) MEMBER (TECHNICAL) rv