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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(8) in Bihar State Recognised Non-Government Sanskrit Schools (up to Madhyama Standard) Managing Committee Constitution Rules, 2015

(8)Until the School Managing Committee or in that place ad-hoc committee is constituted under this notification, the old Managing Committee shall be in function after getting approval/permission of the Sanskrit Shiksha Board but the tenure of the old Managing Committee shall be extended maximum for a period of six months only.