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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Jharkhand - Subsection

Section 18(1)(f) in Jharkhand Academic Council Act, 2002

(f)to the payment of expenses incurred over the jobs related to examinations and performing the functions entrusted to the Council under this Act and the rules and regulations made thereunder;