Delhi High Court - Orders
Ms. Simi Arun Pandeya vs Mr. Amit Mittal on 14 September, 2023
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 438/2022
MS. SIMI ARUN PANDEYA .....Plaintiff
Through: Mr. Abhishek Saket, Ms.
Sanna Harta, Ms. Shahana
Farah and Mr. Manish
Madhukar, Advocates.
versus
MR. AMIT MITTAL .....Defendant
Through: Mr. Rajiv Kumar and Mr.
Sanjeev Gupta, Advocates.
CORAM:
JOINT REGISTRAR (JUDICIAL) SH. DEVENDER
KUMAR GARG (DHJS)
ORDER
% 14.09.2023 Regular steno is on leave today.
1. Learned counsel for plaintiff submits that he has filed IA for condonation of delay in filing replication, however, the same is under objection. Let appropriate steps be taken as last opportunity.
2. Learned counsel for defendant submits that he has received the copy of captioned IA and copy of replication and affidavit of admission denial.
3. Re-notify for further proceedings on 07th December, 2023.
DEVENDER KUMAR GARG (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 14, 2023/ns Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 21:25:34