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State of Goa - Section

Section 191 in Goa Prisons Rules, 2006

191. Opening of prison.

(1)As soon as the barracks and cells are unlocked, each prisoner shall take his bedding outside and place it in the space allotted for it and, except on rainy days, spread it out, in the open for some hours.
(2)The Jailor in charge of the barrack shall, as the prisoners leave it, count them and shall form them up. Any prisoner complaining of illness shall be kept apart and the Jailor shall produce him before the Medical Officer.
(3)The Jailor or in his absence the Assistant Jailor shall supervise the opening of barracks and cells which shall be conducted in the presence of the Jailor in charge of the barracks or cells concerned.