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State of Punjab - Section

Section 69 in The Punjab Co-operative Societies Rules, 1963

69. Final report by liquidator. [Section 85 (2) (xxxvi)]

- The liquidator shall, after meeting the liabilities of the Co-operative Society, submit a final report to the Registrar in such forms as may, from time to time, be specified [by him.] [Words substituted by Punjab Government Gazette Notification dated 18.2.86 (Section 14).]