Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Puducherry - Subsection

Section 2(7)(f) in Puducherry Town and Country Planning Act, 1969

(f)the construction of a door opening on any street or land not belonging to the owner;