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Patna High Court - Orders

M/S Assam Agro Traders vs The Union Of India & Ors on 5 March, 2012

Author: Ramesh Kumar Datta

Bench: Ramesh Kumar Datta

           Patna High Court CWJC No.21849 of 2011 (4) dt.05-03-2012




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Civil Writ Jurisdiction Case No.21849 of 2011
                       ======================================================
                       M/S Assam Agro Traders
                                                                             .... .... Petitioner/s
                                                          Versus
                       The Union Of India & Ors
                                                                            .... .... Respondent/s
                       ======================================================
                                                            with
                                      Civil Writ Jurisdiction Case No.17275 of 2011
                       ======================================================
                       Prabir Kumar Thakur
                                                                             .... .... Petitioner/s
                                                          Versus
                       The Union Of India & Ors
                                                                            .... .... Respondent/s
                       ======================================================
                       Appearance :
                       (In CWJC No.21849 of 2011)
                       For the Petitioner/s     : Mr. Prabhat Ranjan
                       For the Respondent/s      : Mr. Archana Meenakshee
                       (In CWJC No.17275 of 2011)
                       For the Petitioner/s     : Mr. Prabhat Ranjan
                       For the Respondent/s      : Mr. Archana Meenakshee
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR
                       DATTA
                       ORAL ORDER

4        05-03-2012

As prayed for by learned Central Government Counsel, put up among '0' cases in the 'Urgent Matters' list on 15 th March, 2012.

(Ramesh Kumar Datta, J) spal/-