Patna High Court - Orders
M/S Assam Agro Traders vs The Union Of India & Ors on 5 March, 2012
Author: Ramesh Kumar Datta
Bench: Ramesh Kumar Datta
Patna High Court CWJC No.21849 of 2011 (4) dt.05-03-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.21849 of 2011
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M/S Assam Agro Traders
.... .... Petitioner/s
Versus
The Union Of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.17275 of 2011
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Prabir Kumar Thakur
.... .... Petitioner/s
Versus
The Union Of India & Ors
.... .... Respondent/s
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Appearance :
(In CWJC No.21849 of 2011)
For the Petitioner/s : Mr. Prabhat Ranjan
For the Respondent/s : Mr. Archana Meenakshee
(In CWJC No.17275 of 2011)
For the Petitioner/s : Mr. Prabhat Ranjan
For the Respondent/s : Mr. Archana Meenakshee
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CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR
DATTA
ORAL ORDER
4 05-03-2012As prayed for by learned Central Government Counsel, put up among '0' cases in the 'Urgent Matters' list on 15 th March, 2012.
(Ramesh Kumar Datta, J) spal/-