Calcutta High Court
Commissioner Of Income Tax-Xi vs West Bengal State Co-Op. Agriculture & ... on 23 March, 2010
Author: Kalyan Jyoti Sengupta
Bench: Kalyan Jyoti Sengupta
GA No. 670 OF 2003
ITA No. 59 of 2003
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
COMMISSIONER OF INCOME TAX-XI, KOLKATA
Versus
WEST BENGAL STATE CO-OP. AGRICULTURE & RURAL DEVELOPMENT
BEFORE:
The Hon'ble JUSTICE KALYAN JYOTI SENGUPTA
The Hon'ble JUSTICE KALIDAS MUKHERJEE Date : 23rd March, 2010.
The Court :- This is an old matter of 2003. The matter was called on 18.3.2010 but none appears. The matter is called on today again and none appears.
Hence, this application stands dismissed. Accordingly, the connected appeal also stands dismissed. All parties are to act on a xerox signed copy of this order on the usual undertakings.
(KALYAN JYOTI SENGUPTA, J.) (KALIDAS MUKHERJEE, J.) GH.