Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of West Bengal - Subsection Section 6(c) in The West Bengal Undesirable Advertisements (Control) Act, 1948 (c)any advertisement made, printed or published with the previous sanction of such person or persons as the State Government may appoint in this behalf, or
